DEVENDRA KUMAR UPADHYAYA,OM PRAKASH SHUKLA

463 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

463

Dismissed on merits/Rejected	185
Disposed off/Decided on merits	159
Allowed/Partly Allowed on merits/Granted	52
DISMISSED AS WITHDRAWN	32
Dismiss other than merit(DD/Non Prosec./Abated)	24
DISMISSED AS INFRUCTUOUS	11

SURENDRA KUMAR v. SMT. SAVITA GAUTAM AND ANOTHER — Allahabad High Court (2023-07-24)
UNION OF INDIA THRU. GENERAL MANAGER NORTHERN RAILWAY, NEW DELHI AND OTHERS v. SRI KRISHNA SHARMA — Allahabad High Court (2023-07-24)
MAYANK MISHRA v. STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN. LKO. and OTHERS — Allahabad High Court (2023-07-24)
STATE OF U.P. THRU. PRIN. SECY. PUBLIC WORKS DEPTT. U.P. GOVT. CIVIL SECRT. LKO. AND OTHERS v. VINOD KUMAR ARYA — Allahabad High Court (2023-07-24)
RAGHVENDRA KUMAR SRIVASTAVA v. U.P.STATE PUBLIC SERVICE TRIBUNAL LKO.THROU.CHAIRMAN and ORS. — Allahabad High Court (2023-07-24)
CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY THRU VICE CHANCELLOR AND ANOTHER v. DR. MITHLESH VERMA AND 2 OTHERS — Allahabad High Court (2023-07-21)
RITESH KUMAR SRIVASTAVA v. STATE OF U.P THRU. PRIN. SECY. DEPTT. OF APPOINTMENT PERSONNEL LKO. AND 2 OTHERS — Allahabad High Court (2023-07-21)
FAUJI JAN KALYAN SAMITI THRU. MANAGER AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF SECONDARY EDUCATION LKO. AND 5 OTHERS — Allahabad High Court (2023-07-21)
KRISHNA CHANDAN RAI v. STATE OF U.P.THROUGH PRIN.SECY.DEPTT.OF HOME LKO.and ORS. — Allahabad High Court (2023-07-21)
COL. ANUVANDANA JAGGI v. LT. COL. BALJEET SINGH NEGI — Allahabad High Court (2023-07-21)