DEVENDRA KUMAR UPADHYAYA,MOHD. FAIZ ALAM KHAN

111 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

111

Disposed off/Decided on merits	49
Dismiss other than merit(DD/Non Prosec./Abated)	33
Dismissed on merits/Rejected	26
Allowed/Partly Allowed on merits/Granted	3

Smt. Sumittra AND ORS. v. State of U.P. through its Principal Secretary Revenue AND ORS. — Allahabad High Court (2022-03-11)
RAJNATH SINGH (IN WRIA 2976 OF 2014) v. STATE OF U.P. THRU. SECY. SECONDRY EDU. CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-03-11)
JABEER ALI v. UNION OF INDIA THRU. SECY. MINISTRY OF ROAD, TRANSPORT AND HIGHWAY AND 9 OTHERS — Allahabad High Court (2022-03-11)
Matadeen AND ORS. v. State of U.P. through its Principal Secretary Revenue AND ORS. — Allahabad High Court (2022-03-11)
Chandrika and ORS. v. State of U.P. through its Principal Secretary Revenue AND ORS. — Allahabad High Court (2022-03-11)
Lekhram AND ORS. v. State of U.P. through its Principal Secretary Revenue AND ORS. — Allahabad High Court (2022-03-11)
RAJESH KUMAR MISHRA v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT AND ANOTHER — Allahabad High Court (2022-03-11)
Hari Shankar AND ORS. v. State of U.P. through its Principal Secretary Revenue AND ORS. — Allahabad High Court (2022-03-11)
Jitendra Singh AND ORS. v. State of U.P. through its Principal Secretary Revenue AND ORS. — Allahabad High Court (2022-03-11)
Ram Naresh and anr. v. State of U.P. through its Principal Secretary Revenue, Lucknow and ors. — Allahabad High Court (2022-03-10)