DEVENDRA KUMAR UPADHYAYA,JASPREET SINGH

186 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

186

Disposed off/Decided on merits	130
DISMISSED AS WITHDRAWN	32
Dismissed on merits/Rejected	20
Allowed/Partly Allowed on merits/Granted	3
DISMISSED AS INFRUCTUOUS	1

SRI RAM NARESH SINGH RATHORE v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF COOPERATIVE U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-16)
STATE OF U.P. THRU. PRIN. SECY. HOME LUCKNOW v. RAVIDAS MEHROTRA — Allahabad High Court (2023-06-16)
ADARSH RASTOGI @ ADARSH SONI AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRETT. LKO. U.P. AND OTHERS — Allahabad High Court (2023-06-16)
MANU AGRAWAL v. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ U.P. GOVT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-16)
DINESH KUMAR SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. (HOME) LUCKNOW AND 4 OTHERS — Allahabad High Court (2023-06-16)
M/S ORIGINS ADVERTISING PVT. LTD. , LKO. THRU. AUTHORIZED SIGNATORY MR. ABHAY KARAN v. STATE OF U.P. THRU. PRIN. SECY. , DEPTT. OF URBAN DEVELOPMENT LKO. AND OTHERS — Allahabad High Court (2023-06-16)
KRIPA SHANKAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME, U.P. CIVIL SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2023-06-16)
KAMLESH VERMA v. STATE OF U.P. THRU. PRIN. SECY. ENERGY, CIVIL SECRT. LUCKNOW AND OTHERS — Allahabad High Court (2023-06-16)
ANUP SAGAR AND ANOTHER v. AUTHORIZED OFFICER / SIGNATORY , STATE BANK OF INDIA , GHAZIABAD AND OTHERS — Allahabad High Court (2023-06-16)
SHUBHAM DIXIT v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. AND OTHERS — Allahabad High Court (2023-06-16)