DEVENDRA KUMAR UPADHYAYA,BRIJ RAJ SINGH

63 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	37
DISMISSED AS WITHDRAWN	14
Dismissed on merits/Rejected	10
Dismiss other than merit(DD/Non Prosec./Abated)	2

SMT. SUNITA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2023-02-10)
VINOD (IN FIR AS VINOD NAI) AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2023-02-10)
ANSHUL YADAV AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-02-10)
AVLI ALIAS AVADHESH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2023-02-10)
DEEPAK v. STATE OF U.P. THRU. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-02-10)
VINOD ALIAS VINOD CHAUHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-02-10)
SONU KUMAR SHUKLA v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-02-10)
KAVITA MISHRA AND ANOTHER v. STATE OF U.P. THRU. PRIN. CHIEF SECY. HOME CIVIL SECRT. GOVT. LKO. AND OTHERS — Allahabad High Court (2023-02-10)
MOHD. ARSHAD AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-02-10)
RAM PRAKASH @ TORRI AND OTHERS v. state of u.p. THRU. PRIN. SECY. HOME and others — Allahabad High Court (2023-02-10)