DEVENDRA KACHHAWAHA
7,211 recorded High Court judgment(s) · 2020–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 7211 |
Disposal nature
| ALLOWED | 5330 |
| DISMISSED | 1676 |
| DISPOSED OF | 113 |
| PARTLY ALLOWED | 50 |
| WITHDRAWN | 23 |
| MODIFIED | 6 |
| TRANSFERRED | 6 |
| BOGUS | 4 |
Recent judgments
- RADHA DEVI AND ORS. v. DHARAM SINGH AND ORS. — Rajasthan High Court (2024-09-03)
- NISHANT v. STATE — Rajasthan High Court (2023-08-28)
- HEERA LAL AND ANR v. STATE — Rajasthan High Court (2023-08-17)
- COMMERCIAL TAXES OFFICER v. M/S NITIN SPINNERS LTD. — Rajasthan High Court (2023-08-02)
- KALU @ KALLU v. STATE — Rajasthan High Court (2022-05-09)
- KANHIYALAL @ KANA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-05-02)
- GEEGA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-05-02)
- SHARWANRAM v. STATE — Rajasthan High Court (2022-04-29)
- ASHOK KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-29)
- SOHAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-28)
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