DEVASHIS BARUAH, . YARENJUNGLA LONGKUMER

22 recorded High Court judgment(s) · 2026–2026

Courts

Gauhati High Court

Disposed Of	19
Allowed	1
Dismissed on withdrawal with liberty to approach again	1
Dismissed On withdrawal no order for such liberty	1

MYINGTHUNGLO LOTHA v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2026-06-02)
NAGALAND HANDLOOM HANDICRAFTS DEVELOPMENT CORPORATION LTD (NHHDCL) v. SHRI K. HUKUTO SUMI AND 2 ORS — Gauhati High Court (2026-06-02)
SMTI. RAMINA v. THE STATE OF NAGALAND AND 6 ORS — Gauhati High Court (2026-06-02)
THE STATE OF NAGALAND AND 3 ORS v. SHRI HEVISHE SEMA — Gauhati High Court (2026-06-02)
DILIP MECH v. STATE OF NAGALAND AND ANR — Gauhati High Court (2026-06-02)
STROYPROEKT- OIA JV v. NATIONAL HIGHWAY AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. (NHIDCL) — Gauhati High Court (2026-06-02)
RANGRO HERIE AND ANR v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2026-05-26)
UNION OF INDIA AND 3 ORS v. NO. G/144503A, RFN/GD MOALONG — Gauhati High Court (2026-05-26)
UNION OF INDIA AND 3 ORS v. NO. G/144503A, RFN/GD MOALONG — Gauhati High Court (2026-05-26)
UNION OF INDIA AND 3 ORS v. NO. G/144503A, RFN/GD MOALONG — Gauhati High Court (2026-05-26)