DEVASHIS BARUAH

53 recorded High Court judgment(s) · 2021–2024

Courts

Disposal nature

Recent judgments

• IN RE- X v. THE STATE OF ARUNACHAL PRADESH AND 3 ORS. — Gauhati High Court (2024-11-10)
• UMESH CHANDRA MAHANTA AND 31 ORS v. UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-06-28)
• GLOBAL TRUST CLUB v. UNION OF INDIA AND 4 ORS. — Gauhati High Court (2023-06-28)
• GLOBAL TRUST CLUB v. UNION OF INDIA AND 4 ORS. — Gauhati High Court (2023-06-28)
• SMT. PAMPI KONWAR v. PANKAJ KONWAR — Gauhati High Court (2023-06-27)
• SMTI. GITIMOLLIKA BORA v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2023-06-27)
• JAGANNATH KUMAR v. THE UNION OF INDIA AND ORS. — Gauhati High Court (2023-06-27)
• THE STATE OF ASSAM REPRESENTED BY THE CHIEF ENGINEER, WATER RESOURCE DEPTT. v. SANJAY KUMAR DAS AND 4 ORS — Gauhati High Court (2023-06-27)
• SMTI. GITIMOLLIKA BORA v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2023-06-27)
• MISS JAMUNA PATAR v. THE UNION OF INDIA AND 4 ORS. — Gauhati High Court (2023-06-27)