LexDEVASHIS BARUAH
41 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 41 |
Disposal nature
| Disposed Of | 30 |
| Allowed | 6 |
| Dismissed | 3 |
| Dismissed On withdrawal no order for such liberty | 2 |
Recent judgments
- Taling Yaying v. THE STATE OF AP and Anr. — Gauhati High Court (2022-08-24)
- R. K. Mission Hospital v. R.K Mission Employees Cooperative Society Ltd and 7 Ors. — Gauhati High Court (2022-08-24)
- Kow Dedu v. Tachung Dedu and Anr. — Gauhati High Court (2022-08-24)
- Sinengam Sinpho and 4 Ors. v. THE STATE OF AP and 5 Ors. — Gauhati High Court (2022-08-24)
- Tai Kumar @Tagung@Agung v. The State of AP and 2 Others — Gauhati High Court (2022-08-24)
- Mudang Rajen and 3 Ors. v. THE STATE OF AP — Gauhati High Court (2022-08-24)
- Nabam Saha v. THE STATE OF AP and Anr. — Gauhati High Court (2022-08-22)
- Tatum Siyum v. THE STATE OF AP — Gauhati High Court (2022-08-22)
- Michi Nibo v. THE STATE OF AP AND 4 ORS. — Gauhati High Court (2022-08-22)
- Sonam Phuntso v. THE STATE OF AP — Gauhati High Court (2022-08-22)