DEVASHIS BARUAH

9,311 recorded High Court judgment(s) · 2021–2026

Courts

Gauhati High Court

9311

Disposed Of	8776
Dismissed	237
Closed	136
Allowed	36
Dismissed on withdrawal with liberty to approach again	34
Dismissed On withdrawal no order for such liberty	27
Dismissed As infractuous	27
Dismissed For Non-prosecution	25

MS RIKA GLOBAL IMPEX LIMITED v. UNION OF INDIA AND OTHRS — Gauhati High Court (2026-05-21)
SRI GOPI DAS v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2026-05-21)
BIREN SINGHA v. M/S GULF ASHLEY MOTORS PVT. LTD. — Gauhati High Court (2026-05-21)
M/S NAWAB ENTERPRISE AND ANR v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2026-05-21)
M/S BIVA BAKERS v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-05-21)
BHRAMAR KUMAR MAHANTA v. SRI P.K.CHOWDHURY, IAS (RETD) AND 4 ORS. — Gauhati High Court (2026-05-20)
M/S A.B. COMMERCIAL v. HARMEET SINGH — Gauhati High Court (2026-05-20)
NILIMA KARMAKAR v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2026-05-20)
MS KAMRUP ENTERPRISE v. THE STATE OF ASSAM AND OTHRS — Gauhati High Court (2026-05-20)
ON THE DEATH OF GURMEET SINGH HIS LEGAL HEIRS MRS. INDER PAL KAUR v. THE STATE OF ASSAM AND 13 ORS — Gauhati High Court (2026-05-20)