DEVAN RAMACHANDRAN, . SOPHY THOMAS

26 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• ANJANA ABRAHAM v. MARTIN THOMAS — Kerala High Court (2023-06-21)
• INDUSIND BANK LIMITED v. Jayakumar — Kerala High Court (2023-05-12)
• RIHAS JERRIN T P v. STATE OF KERALA — Kerala High Court (2023-05-12)
• K.R.SUNI v. SAJNA K.M — Kerala High Court (2023-05-12)
• BABY JOSEPH, v. THE CHIEF SECRETARY, GOVERNMENT OF KERALA, — Kerala High Court (2023-05-12)
• PANCHAMI RAJA L v. DINTA.N.P — Kerala High Court (2023-05-12)
• MR. SAMEER V. T., S/O. SHOUKATHALI, VALIYATHODIYIIL HOUSE, KARAMBURATH PARAMBA, KOLATHARA P.O., v. State Bank of India — Kerala High Court (2023-05-12)
• RAJEEVAN.B v. CITY POLICE COMMISSIONER — Kerala High Court (2023-05-12)
• MATHEW PANAKAL THUNDATHIL v. THE EXECUTIVE ENGINEER — Kerala High Court (2023-05-12)
• ANJALI MENON v. DISTRICT POLICE CHIEF — Kerala High Court (2023-05-12)