DEVAN RAMACHANDRAN, . M.B. SNEHALATHA
242 recorded High Court judgment(s) · 2017–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 242 |
Disposal nature
| ALLOWED | 75 |
| DISMISSED | 41 |
| CLOSED | 39 |
| DISPOSED OF | 39 |
| DISMISSED AS WITHDRAWN | 15 |
| DISMISSED AS NOT PRESSED | 14 |
| DISMISSED FOR NON PROSECUTION | 9 |
| DISMISSED FOR DEFAULT | 5 |
Recent judgments
- SAJINI v. SHIJU KUMAR — Kerala High Court (2025-11-07)
- MATHEW v. MARY JOHN — Kerala High Court (2025-05-21)
- YOHANNAN DANIEL v. THARA SAM — Kerala High Court (2025-04-11)
- SAIJU SEBASTIAN v. LINI S — Kerala High Court (2025-04-10)
- GIREESH V.R v. ANJALI MENON — Kerala High Court (2025-04-10)
- SAVIO THOMAS v. THE STATE OF KERALA — Kerala High Court (2025-04-10)
- T.C.MANI v. SAJITHA .K.M — Kerala High Court (2025-04-09)
- FATHIMATH SABANA v. STATE OF KERALA — Kerala High Court (2025-04-08)
- BOBIN BABU v. STATE OF KERALA — Kerala High Court (2025-04-08)
- DR.FATHIMA RAHIM, v. ZULFIKKER S., — Kerala High Court (2025-04-08)
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