DEVAN RAMACHANDRAN, . KAUSER EDAPPAGATH

31 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• DR. P K ASOKAN v. STATE OF KERALA — Kerala High Court (2023-06-09)
• ADV. MANOJ RAJAGOPAL v. STATE OF KERALA — Kerala High Court (2023-06-09)
• P.V.AJESH v. AJAHIDHEEN — Kerala High Court (2021-10-27)
• SREEKUMAR, v. EZHIKKODE SASI NAMBOODIRI, — Kerala High Court (2021-08-12)
• RAJEEV GANDHI HOUSE CONSTRUCTION CO-OPERATIVE SOCIETY LTD NO. C 1598 v. STATE OF KERALA — Kerala High Court (2021-06-23)
• ADV. SABU P. JOSEPH, v. STATE OF KERALA — Kerala High Court (2021-05-10)
• AJI v. THE STATE OF KERALA — Kerala High Court (2021-05-07)
• VAISHAK T.K. v. STATE OF KERALA — Kerala High Court (2021-05-07)
• MELWIN BYJU v. STATE OF KERALA — Kerala High Court (2021-05-07)
• JUDE F DANIEL v. STATE OF KERALA, — Kerala High Court (2021-05-07)