DEVAN RAMACHANDRAN, . C.PRATHEEP KUMAR

20 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• RAVEENDRAN V.P v. VIBINA.V — Kerala High Court (2024-07-12)
• RAVEENDRAN V.P v. VIBINA.V — Kerala High Court (2024-07-12)
• SUBIN BALAN v. KAVITHA O.S — Kerala High Court (2024-07-12)
• JASMI P v. MANZOOR IBRAHIM MOOLAVALAPPIL — Kerala High Court (2024-07-12)
• USHA N., v. RAMESAN M., (DIED) — Kerala High Court (2024-07-12)
• USHA N v. RAMESAN M — Kerala High Court (2024-07-12)
• SANJANA DAS v. KARUNAKARAN NAIR — Kerala High Court (2024-07-12)
• LINEESH K.L v. ROASAMMA CHACKO — Kerala High Court (2024-07-11)
• LITTY MARY JOHN v. MANOJ.K.VARGHESE — Kerala High Court (2024-07-11)
• S.BIJU v. SEEMA A — Kerala High Court (2024-07-10)