LexDEVAN RAMACHANDRAN
32,011 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 32011 |
Disposal nature
| DISPOSED OF | 12658 |
| ALLOWED | 10184 |
| CLOSED | 5289 |
| DISMISSED AS WITHDRAWN | 1226 |
| DISMISSED | 1189 |
| DISMISSED AS INFRUCTUOUS | 583 |
| DISMISSED AS NOT PRESSED | 340 |
| DISMISSED FOR DEFAULT | 220 |
Recent judgments
- JOHNSON K JOSEPH v. KERALA STATE FINANCIAL ENTERPRISES REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR — Kerala High Court (2025-03-27)
- SREELATHA R. v. STATE OF KERALA — Kerala High Court (2025-03-27)
- M/S EMIRATES CEMENTS INDIA PVT.LTD. v. T.G.ULLAS KUMAR — Kerala High Court (2025-03-27)
- T.A.SEETHI v. STATE OF KERALA, — Kerala High Court (2025-02-20)
- PAULY VADAKKAN, v. CORPORATION OF COCHIN, — Kerala High Court (2025-02-13)
- C.P.AJITHKUMAR v. STATE OF KERALA, — Kerala High Court (2025-02-13)
- SURESH.A.S v. DR.P. SURESH KUMAR (*SUBSTITUTED) — Kerala High Court (2025-02-13)
- S.R. SUBHADRA v. BINDU. M.N. — Kerala High Court (2024-11-06)
- L. JAYASREE v. K.S.ANIL KUMAR — Kerala High Court (2024-10-09)
- ANDAMMAL v. ARUN S NAIR — Kerala High Court (2024-07-31)