DEVAN M. DESAI

181 recorded High Court judgment(s) · 2023–2026

Courts

Gujarat High Court

181

38-RULE ABSOLUTE/ALLOWED @ FH	44
53-ALLOWED / GRANTED @ ADM.STAGE	37
27-WITHDRAWN @ ADM.STAGE	21
40-WITHDRAWN @ FH	10
47-DISPOSAL IN ANY OTHER MODE FH	10
37-DISMISSED FOR DEFAULT @ ADMISSION	8
46-ANY OTHER MODE @ FH	7
56-DISPOSED AT ADMISSION STAGE	7

MAHENDRA BABUBHAI BAGDAI v. PRADYUMAN BHANUSHANKAR TRIVEDI — Gujarat High Court (2026-05-07)
ABDUL RAZAK SULEMAN TARMHOMAMD v. PATEL LAKHA BHADA — Gujarat High Court (2026-05-05)
JITESHBHAI RAJENDRABHAI KADAM v. JAYRAM CHHAGANBHAI NARIYA — Gujarat High Court (2026-05-05)
ABDUL RAZAK SULEMAN TARMHOMAMD v. HEIRS OF PATEL LADHA BHADA — Gujarat High Court (2026-05-05)
SAT SHRI DEVELOPERS v. LHRS OF JASHIBEN SOMAJI THAKOR D/O SHANKARJI JESANGJI THAKOR — Gujarat High Court (2026-04-30)
L.H. OF DECEASED CHANDULAL GANPATRAM v. KAMLESH BACHOMAL — Gujarat High Court (2026-04-30)
DIPAKBHAI GHANSHYAMBHAI MAJETHIYA v. MANJULABEN D/O CHIMANLAL BABURAM MEHTA AND W/O PRAVINCHANDRA REVASHANKAR RAVAL — Gujarat High Court (2026-04-29)
SUNILBHAI THAKORBHAI MEHTA SINCE DECEASED THROUGH HIS HEIRS AND REPRESENTATIVES v. NUTAN CORPORATION (DELETED) — Gujarat High Court (2026-04-10)
JAYANTILAL MAGANLAL PANDYA, DIED DURING PENDECY,(DELETED) v. TINABEN @ RASHMIBEN VINODBHAI RAY,D/O JAYANTILAL M PANDYA — Gujarat High Court (2026-03-25)
AMRIBEN MENSHIBHAI BANDHIYA W/O DHANABHAI FOGABHAI VARU v. BHUPENDRABHAI BHIMSHIBHAI VAROTARIYA — Gujarat High Court (2026-03-12)