LexDEV DARSHAN SUD, . SANJAY KAROL
1,080 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1080 |
Disposal nature
| Disposed Off | 799 |
| Dismissed | 167 |
| (unspecified) | 28 |
| Allowed | 27 |
| DISMISSED | 20 |
| APPEAL DISMISSED | 14 |
| Dissmiss For Default/Non-Prosecution | 8 |
| DISPOSED OFF | 5 |
Recent judgments
- STATE OF HP v. YASHWANT SINGH — Himachal Pradesh High Court (2014-01-07)
- SUREKHA v. STATE OF HP — Himachal Pradesh High Court (2013-11-22)
- SUDARSHAN SINGH v. DEVINDER SINGH RANOUT — Himachal Pradesh High Court (2013-11-22)
- SURYA PRAKESH v. DEVINDER SINGH RANOUT — Himachal Pradesh High Court (2013-11-22)
- RAJ KUMAR v. DEVINDER SINGH RANOUT — Himachal Pradesh High Court (2013-11-22)
- PRADEEP KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-11-22)
- SURESH KUMAR v. DEVINDER SINGH RANOUT — Himachal Pradesh High Court (2013-11-22)
- SANJAY KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-10-24)
- SHYAM LAL KAMTA v. CHIEF STATE INFORMATION COMMISSIONER — Himachal Pradesh High Court (2013-10-14)
- SHIV DEV SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-10-14)