LexDEV DARSHAN SUD, . KULDIP SINGH
206 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 206 |
Disposal nature
| Dismissed | 113 |
| Disposed Off | 60 |
| Allowed | 25 |
| DISMISSED | 4 |
| (unspecified) | 3 |
| Rejected | 1 |
Recent judgments
- KULDIP GULERIA v. STATE OF HP — Himachal Pradesh High Court (2013-11-26)
- SHEELA v. NARENDER CHAUHAN — Himachal Pradesh High Court (2013-11-26)
- KULDEEP CHAND v. A.K.THAKUR — Himachal Pradesh High Court (2013-11-26)
- RAMA NAND KASHYAP v. STATE OF HP — Himachal Pradesh High Court (2013-11-26)
- ASHWANI KUMAR v. HPSSSB — Himachal Pradesh High Court (2013-11-26)
- STATE v. RAJINDER KUMAR — Himachal Pradesh High Court (2013-11-26)
- LABH SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-11-26)
- KRISHAN KUMAR v. STATE OF HP — Himachal Pradesh High Court (2013-11-26)
- BIMLA v. NARENDER CHAUHAN — Himachal Pradesh High Court (2013-11-26)
- KARAN BAHADUR v. NARENDER CHAUHAN — Himachal Pradesh High Court (2013-11-26)