LexDEV DARSHAN SUD,HONRABLE . R.B. MISRA
198 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 198 |
Disposal nature
| Dismissed | 156 |
| Allowed | 22 |
| DISMISSED | 5 |
| Disposed Off | 4 |
| APPEAL ALLOWED | 3 |
| DISPOSED OFF | 3 |
| (unspecified) | 2 |
| Rejected | 1 |
Recent judgments
- STATE AFTER D.B.1 v. BALDEV SINGH — Himachal Pradesh High Court (2013-07-01)
- DEEPAK GUPTA v. SHAMSHER SINGH — Himachal Pradesh High Court (2012-08-01)
- DEEPAK GUPTA AT 3.15PM v. DISTT AND SESSIONS JUDGE SHIMLA — Himachal Pradesh High Court (2012-08-01)
- DEEPAK GUPTA 4 P.M. v. SHIVANI GUPTA — Himachal Pradesh High Court (2012-08-01)
- STATE AT 10 A M v. L.C.BHARDWAJ — Himachal Pradesh High Court (2012-07-18)
- STATE AT 10 A M v. MANJU RANI — Himachal Pradesh High Court (2012-06-21)
- LEELA CHAUHAN (AFTER REGULAAR DB) v. UINDIA — Himachal Pradesh High Court (2012-05-31)
- STATE v. GURPREET SINGH — Himachal Pradesh High Court (2012-05-14)
- STATE v. DEVINDER KUMAR — Himachal Pradesh High Court (2012-05-14)
- SANJEEV KUMAR v. STATE — Himachal Pradesh High Court (2012-05-14)