LexDEV DARSHAN SUD, . DHARAM CHAND CHAUDHARY
1,814 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1814 |
Disposal nature
| Disposed Off | 1457 |
| Allowed | 148 |
| Dismissed | 136 |
| Allowed To be withdrawn | 28 |
| DISPOSED OFF | 15 |
| DISMISSED | 10 |
| Dissmiss For Default/Non-Prosecution | 6 |
| Rejected | 5 |
Recent judgments
- BHURI SINGH v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- BABU RAM v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- BANWARI LAL SOHAL v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- KAMESHWAR GAUTAM v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- RAJINDER SINGH v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- PANKAJ KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- RAJ CHAUHAN v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- KAMESHWAR GAUTAM v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- KAMLA DEVI v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)
- BAL CHANDER v. STATE OF HP — Himachal Pradesh High Court (2014-01-10)