LexDEV DARSHAN SUD
3,277 recorded High Court judgment(s) · 1999–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 3277 |
Disposal nature
| Dismissed | 1166 |
| Allowed | 1030 |
| Disposed Off | 381 |
| REMANDED | 246 |
| Rejected | 152 |
| (unspecified) | 110 |
| DISPOSED OFF | 88 |
| DISMISSED | 41 |
Recent judgments
- BRAHMI v. MAHESHU — Himachal Pradesh High Court (2014-01-10)
- NIRMLA DEVI v. RAKESH KUMAR — Himachal Pradesh High Court (2014-01-09)
- HP STATE CO OPERATIVE MILK PRODUCERS FED. LTD. v. SUNITA SHARMA — Himachal Pradesh High Court (2014-01-08)
- SALIG RAM VERMA v. KHEM CHAND — Himachal Pradesh High Court (2014-01-08)
- SUSHMA GAUTAM v. STATE — Himachal Pradesh High Court (2014-01-06)
- LALIT KUMAR v. STATE — Himachal Pradesh High Court (2014-01-03)
- LEKH RAM v. BHAG SINGH — Himachal Pradesh High Court (2013-12-23)
- MANOJ KUMAR v. MUNICIPAL COMMITTEE — Himachal Pradesh High Court (2013-12-20)
- JAI GOPAL v. STATE OF HP — Himachal Pradesh High Court (2013-12-20)
- RENU RAJPUT v. STATE OF HP — Himachal Pradesh High Court (2013-12-19)