DEPUTY REGISTRAR (J)

44 recorded High Court judgment(s) · 2001–2024

Courts

Disposal nature

Recent judgments

• SWARNALATA PRUSTY v. STATE OF ODISHA — Orissa High Court (2024-09-27)
• MD.AHMAD KHAN v. STATE OF ODISHA — Orissa High Court (2024-07-29)
• DEBENDRA PRASAD MISHRA v. P.O.,INDUSTRIAL TRIBUNAL,BBSR — Orissa High Court (2024-02-16)
• THE EXECUTIVE ENGINEER,ELECTRICAL(NESCO) v. M/S/JAGANNATH STONE CRUSHER — Orissa High Court (2023-03-31)
• DR.RAJANIKANTA PANDA v. STATE — Orissa High Court (2022-08-05)
• AMBIKA NARAYAN RUDRA PRASAD DAS v. AO, REPCO HOME FINANCE LTD. — Orissa High Court (2022-03-08)
• BIBEKA NARAYAN MANTRI v. STATE OF ODISHA — Orissa High Court (2021-05-16)
• NURUL HAQUE v. THE SECRETARY,BOARD OF SECONDARUY EDUCATION ODISHA,CUTTACK — Orissa High Court (2020-01-20)
• STATE v. M/S.HINDUSTAN DOOR — Orissa High Court (2019-06-28)
• STATE v. M/S.HINDUSTAN DOOR — Orissa High Court (2019-06-28)