DEPUTY REGISTRAR

310 recorded High Court judgment(s) · 2014–2019

Courts

Disposal nature

Recent judgments

• JUNIOR ENGINEERS ASSOCIATION, REP., THR. ITS GENERAL SECRETARY, SAVIO BENJAMIN FERNANDES AND 6 ORS. v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 42 ORS., — Bombay High Court (2019-10-10)
• PUNDALIK TUKARAM PARKAR. v. GOPINATH VISSU ARSEKAR (DECEASED) THROUGH LRS., — Bombay High Court (2019-04-02)
• DELPHINE MENEZES., v. ULRICH DE BELCHOIR AND 4 ORS., — Bombay High Court (2018-10-25)
• GODE (GODI) BENA ZOTKAR (PARVATKAR) DECEASED THROUGH LRS. AND 2 ORS., v. SOUSTHAN OF SHRI CHANDRESHWAR BHUTHNATH (CHANDRESHWAR) AND 4 ORS., — Bombay High Court (2018-10-04)
• JAIRAM ANANT MANDREKAR AND 5 ORS., v. SRIMATI ARJUN GHATWAL (DECEASED) THROUGH HER LEGAL HEIRS AND 6 ORS., — Bombay High Court (2018-10-04)
• ANTONIO VITHAL LUIS, THR. POA, OLIVERO LUIS., v. ZEFERINO F. VAZ AND 14 ORS., — Bombay High Court (2018-08-30)
• THE NEW INDIA ASSURANCE COMPANY LTD., v. JAYSHREE G. GAUNDER @ GOUNDER AND 3 ORS., — Bombay High Court (2018-07-05)
• GUIDO DE LOYOLA FURTADO @ JOSE INACIO GUIDO DE LOYOLA FURTADO., v. STATE OF GOA, THROUGH SECRETARY (REVENUE) AND 16 ORS., — Bombay High Court (2018-06-07)
• BABANI DHARMU ADEL (DEC) REP. BY HIS LRS. AND 5 ORS., v. MADHUKAR ANANT SHELDEKAR (DEC) REP. BY HIS LRS. AND ANR., — Bombay High Court (2018-04-12)
• JOAQUIM CRISTO QUADROS REP. BY CONSTITUTED ATTORNEY MR. LUIS VICTOR QUADROS., v. MARIA FRANCISCA RODRIGUES — Bombay High Court (2018-01-11)