DEO NARAYAN THANVI

720 recorded High Court judgment(s) · 2007–2011

Courts

Disposal nature

Recent judgments

• SANJEEV KOHLI v. SMT. LAJWANTI — Rajasthan High Court (2011-09-12)
• AMBA LAL JAT v. JHANKU LAL and ORS. — Rajasthan High Court (2011-08-23)
• SMT. SHRI DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2010-05-06)
• MADANLAL and ORS v. STATE — Rajasthan High Court (2010-02-03)
• BHUP SINGH and ANR. v. STATE — Rajasthan High Court (2010-01-20)
• JAI SINGH PUNIA v. STATE — Rajasthan High Court (2010-01-18)
• R. H. C. NON-GAZ. MIN. STAF ASSO., JOD. v. REGISTRAR GENERAL, R.H.C., JOD. and ORS — Rajasthan High Court (2010-01-07)
• MOHD.ARIF and ANR. v. STATE and ANR. — Rajasthan High Court (2010-01-05)
• SURESH CHANDRA AJMERA v. UNION OF INDIA and ORS. — Rajasthan High Court (2009-12-18)
• DHANNA RAM and ORS. v. STATE — Rajasthan High Court (2009-12-05)