LexDEEPAK VERMA
9,150 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 9150 |
Disposal nature
| Allowed/Partly Allowed on merits | 5371 |
| Disposed off/Decided on merits | 2285 |
| Dismissed on merits | 869 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 300 |
| (unspecified) | 162 |
| DISMISSED AS WITHDRAWN | 80 |
| DISMISSED AS NOT PRESSED | 46 |
| DISMISSED AS INFRUCTUOUS | 33 |
Recent judgments
- NAZIM TYAGI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- DILEEP KUMAR PATEL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- DEEPAK MISHRA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- BRAHMADEV AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- KAMLESH KUMAR SHRIWASTVA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- SUMIT KUMAR AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- VINOD KUMAR SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- PRAMOD KUMAR AND 7 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- MOHAMMAD FAISAL AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- AMRESH YADAV AND 5 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)