DEEPAK SIBAL,. SUMEET GOEL

26 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SATYAM KUMAR ALIAS SHIVAM v. THE STATE OF UT CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• BALINDER SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• KAMAL SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• MALKIT SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-08)
• RAGHUBIR v. STATE 0F HARYANA AND ORS — Punjab & Haryana High Court (2025-04-08)
• HARPAL SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-08)
• ROOP SINGH AND ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-08)
• PHOOL SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-04-08)
• VIJAY PAL AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-08)
• HARVINDER PAL SINGH AND ANOTHER v. JOINT DEVELOPMENT COMMISSIONER AND OTHERS — Punjab & Haryana High Court (2025-04-08)