DEEPAK SIBAL,. LAPITA BANERJI

1,818 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• M/S S.K. TRADING COMPANY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• L R Y LABOUR CONTRACTOR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• SAJJAN KEDIA v. INCOME TAX OFFICER, WARD 1, SIRSA AND ORS — Punjab & Haryana High Court (2026-05-27)
• SOM PRAKASH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-27)
• MS THE NEW BHAGWAN COOPERATIVE LABOUR CONSTRUCTION SOCIETY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• ASTA TECHNOLOGIES v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• ANEET KAUR v. INCOME TAX OFFICER AND ORS — Punjab & Haryana High Court (2026-05-27)
• M/S V V ENTERPRISES v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• PRINCIPAL COMMISSIONER OF CUSTOMS, LUDHIANA v. MS GANESH INTERNATIONAL — Punjab & Haryana High Court (2026-05-27)
• SANJAY KUMAR GARG v. INCOME TAX OFFICER AND ORS — Punjab & Haryana High Court (2026-05-27)