DEEPAK SIBAL,. HARPREET KAUR JEEWAN

77 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SATNAM SINGH v. DIRECTOR CONSOLIDATION PUNJAB JALANDHAR AND ORS — Punjab & Haryana High Court (2025-05-29)
• STATE OF HARYANA v. RAMEHAR AND ANOTHER — Punjab & Haryana High Court (2025-05-29)
• SUBHASH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• JAGSIR SINGH DHALIWAL AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• SANDEEP GOEL v. INCOME TAX OFFICER — Punjab & Haryana High Court (2025-04-24)
• NIRDOSH VIR ARYA v. NATIONAL FACELESS ASSESSMENT CENTRE AND ORS — Punjab & Haryana High Court (2025-04-24)
• DHARAMPAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-04-24)
• NIRMALSINGH AND OTHERS v. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER FATEHGARH SAHIB AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• DAYA CHAND v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-22)
• OMBIR SINGH AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-04-22)