DEEPAK SIBAL,. H.S. GREWAL

20 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• HARVINDER PAUL SINGLA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-04-25)
• KULDEEP SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-25)
• HARVINDER PAUL SINGLA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-04-25)
• CHAIN SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-04-25)
• SACHIN RAI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-25)
• RAMBIR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-25)
• KULVIR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-25)
• MONU ALIAS GAURAV v. STATE OF HARYANA — Punjab & Haryana High Court (2025-03-28)
• SUBA SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-25)
• SANDEEP SINGH @ SHUNTY v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-03-25)