DEEPAK SIBAL,. DEEPAK MANCHANDA

923 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• M/S MALWA COTTON SPINNING MILLS LTD. v. PUNJAB STATE POWER CORP. LTD. AND ANOTHE4R — Punjab & Haryana High Court (2026-02-27)
• M/S MALWA COTTON SPINNING MILLS LTD. v. PUNJAB STATE POWER CORP. LTD. AND OTHERS — Punjab & Haryana High Court (2026-02-27)
• SMT USHMA AND ORS v. PUNJAB AND SIND BANK AND ANR — Punjab & Haryana High Court (2025-03-21)
• EMPLOYEES PROVIDENT FUND OFFICERS ASSOCIATION AND ANR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-02-14)
• VINOD KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-01-31)
• STATE OF HARYANA AND OTHERS v. ISHWAR SINGH — Punjab & Haryana High Court (2024-12-20)
• KAPTAN ALIAS PARVEEN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• STATE OF HARYANA AND OTHERS v. BEERA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• MANGE RAM AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• STATE OF HARYANA AND OTHERS v. SATPAL AND OTHERS — Punjab & Haryana High Court (2024-12-20)