DEEPAK SIBAL,. DEEPAK GUPTA

24 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• KULDEEP SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-09-12)
• RAMAN KUMAR ALIAS RAMAN v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-01-30)
• LACHMAN SINGH ALIAS LACHI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-01-30)
• HARIKISHAN v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2025-01-30)
• RAJESH AHUJA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2024-12-11)
• LILA DHAR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2024-12-11)
• SACHIN ALIAS MUSSA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-11)
• NIRMLA BISHNOI v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2024-12-11)
• KULDEEP SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-11)
• BIMLA DEVI AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-11)