LexDEEPAK SIBAL
8,456 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 8456 |
Disposal nature
| DISMISSED | 3988 |
| ALLOWED | 2685 |
| DISPOSED OF | 1782 |
| (unspecified) | 1 |
Recent judgments
- MIR SINGH v. CHIEF ADMNISTRATOR, H.U.D.A. — Punjab & Haryana High Court (2025-07-28)
- AJIT SINGH v. SURENDER SINGH AND ORS — Punjab & Haryana High Court (2025-03-27)
- RAM KISHORE & ORS v. BHARAT KOST — Punjab & Haryana High Court (2025-03-06)
- SANJEEV ALIAS SANJEEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-02-07)
- PARDEEP KUMAR SHARMA v. BASANT LAL AND ORS. — Punjab & Haryana High Court (2025-02-05)
- KALA SINGH ALIAS KALI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-01-17)
- SONU SINGH@SONI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-01-17)
- HARPREET SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-01-17)
- GURWINDER SINGH ALIAS GURI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-01-10)
- JASWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-12-11)