LexDEEPAK MAHESHWARI
270 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 270 |
Disposal nature
| ALLOWED | 109 |
| DISPOSED OF | 71 |
| DISMISSED | 53 |
| WITHDRAWN | 12 |
| (unspecified) | 8 |
| PREMPTORY | 7 |
| MODIFIED | 3 |
| PEREMPTORY | 3 |
Recent judgments
- RAMESH KUMAR SAINI v. RAJ PATRIKA PVT LTD — Rajasthan High Court (2018-08-14)
- MANASH PUTRI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-07-30)
- GOVINDA v. STATE OF RAJASTHAN AND ORS — Rajasthan High Court (2018-07-27)
- KAMLESH MEENA v. STATE OF RAJSTHAN AND ORS — Rajasthan High Court (2018-07-27)
- JAGDISH NARAIN S/O BHANWAR LAL B/C DHANKA v. STATE OF RAJASTHAN — Rajasthan High Court (2018-07-27)
- RAM BABU GUPTA S/O LATE SHRI ROOPNARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-07-26)
- RAMKISHAN v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2018-07-26)
- BABU LAL MEENA v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2018-07-26)
- SURESH KUMAR AGARWAL S/O SHRI BABU LAL B/C MAHAJAN v. STATE OF RAJASTHAN — Rajasthan High Court (2018-07-25)
- GIRRAJ SINGH AND ORS v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2018-07-25)