DEEPAK KUMAR TIWARI

10,646 recorded High Court judgment(s) · 2017–2026

Courts

Chhattisgarh High Court

10646

ALLOWED	4469
DISPOSED OFF	1844
DISMISSED	1723
WITHDRAWN	1239
REJECTED	724
INFRUCTUOUS	269
DISSMISS FOR DEFAULT/NON-PROSECUTION	232
PARTLY ALLOWED	51

ANIL RAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-08)
AMARNATH MALVE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-08)
SHRUTI CHATURVEDI v. HARSHVARDHAN TIWARI — Chhattisgarh High Court (2026-01-08)
SMT. SHEETAL GAHANE v. PRATAP GAHANE — Chhattisgarh High Court (2026-01-07)
SMT. ANKITA SHARMA v. NEERAJ BHATT @ NEERU — Chhattisgarh High Court (2026-01-07)
SMT. RUMPA RAI v. ABHISHEK CHOUDHARY — Chhattisgarh High Court (2026-01-07)
KUSUM DIXIT (SHARMA) v. SATYAM DIXIT — Chhattisgarh High Court (2026-01-07)
SMT. KAJAL DESHLAHRE v. RAKESH BHARDWAJ — Chhattisgarh High Court (2026-01-07)
SMT. PARVATI BANJARE v. BRAHMAPRAKASH BANJARE — Chhattisgarh High Court (2026-01-07)
SAAJAN KHAN @ AFTAB KHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-06)