LexDEEPAK KUMAR TIWARI
344 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 344 |
Disposal nature
| DISMISSED | 160 |
| DISPOSED OFF | 86 |
| WITHDRAWN | 49 |
| ALLOWED | 27 |
| INFRUCTUOUS | 21 |
| NON PROSECUTION | 1 |
Recent judgments
- ANIMA ADHIKARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-08)
- ANTARYAMI BHOI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-08)
- ASHISH PANDEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-08)
- NARENDRA KUMAR DESHMUKH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-08)
- ASHOK MUTU BHARAT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-06-23)
- ASHOK MUTU BHARAT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-01-23)
- DIRECTOR GENERAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-01-23)
- DIGESHWAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-09-21)
- HEERALAL SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-09-21)
- ANIL KUMAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-09-21)