DEEPAK GUPTA, . V.K. AHUJA
2,334 recorded High Court judgment(s) · 1999–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2334 |
Disposal nature
| Dismissed | 1107 |
| Allowed | 967 |
| Disposed Off | 147 |
| Rejected | 49 |
| (unspecified) | 35 |
| DISMISSED | 9 |
| REMANDED | 6 |
| DISPOSED OFF | 5 |
Recent judgments
- HP STATE FOREST CORPORATION LTD v. RAJESH KUMAR THAKUR — Himachal Pradesh High Court (2013-02-28)
- PREM CHAND AT 12.55P.M. v. STATE — Himachal Pradesh High Court (2013-02-28)
- MAHESH UDYOG v. AGRICULTURE PRODUCE MART — Himachal Pradesh High Court (2013-01-11)
- MAHESH PAL v. STATE BANK OF INDIA — Himachal Pradesh High Court (2012-11-19)
- MANSHA RAM v. STATE — Himachal Pradesh High Court (2012-09-20)
- DHARAM PAL AT 4P M v. STATE — Himachal Pradesh High Court (2012-09-20)
- SHWETA DHINGRA v. STATE — Himachal Pradesh High Court (2012-07-19)
- STATE 2.00 PM v. JUNNA DEVI — Himachal Pradesh High Court (2012-07-05)
- KANTA DEVI v. DURGA SINGH — Himachal Pradesh High Court (2012-07-05)
- STATE v. DURGA SINGH — Himachal Pradesh High Court (2012-07-05)
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