DEEPAK GUPTA, . SURINDER SINGH

405 recorded High Court judgment(s) · 2004–2012

Courts

Himachal Pradesh High Court

405

Dismissed	255
Allowed	76
Disposed Off	54
Rejected	9
(unspecified)	5
Partly Allowed	2
Dissmiss For Default/Non-Prosecution	2
APPEAL ALLOWED	1

STATE v. MADAN LAL — Himachal Pradesh High Court (2012-04-05)
STATE v. KISHORI LAL — Himachal Pradesh High Court (2012-04-05)
STATE v. VIKAS — Himachal Pradesh High Court (2012-04-05)
CHARANJI LAL v. STATE — Himachal Pradesh High Court (2012-04-05)
ARVIND KUMAR v. STATE — Himachal Pradesh High Court (2012-04-05)
GURU PARSHAD v. STATE — Himachal Pradesh High Court (2011-08-04)
LAJJA DEVI v. STATE — Himachal Pradesh High Court (2010-11-25)
RAJ KUMAR v. P.C.DHIMAN — Himachal Pradesh High Court (2010-11-24)
SURINDER KUMAR SHARMA v. DEEPAK SANAN — Himachal Pradesh High Court (2010-10-28)
ANOKHI RAM VERMA v. ARUN KUMAR — Himachal Pradesh High Court (2010-01-08)