LexDEEPAK GUPTA, . SANJAY KAROL
612 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 612 |
Disposal nature
| Dismissed | 439 |
| Allowed | 69 |
| DISMISSED | 27 |
| (unspecified) | 25 |
| Disposed Off | 24 |
| DISPOSED OFF | 14 |
| Rejected | 7 |
| APPEAL ALLOWED | 3 |
Recent judgments
- KULLU PEOPLES PROTECTION OF RIGHTS v. STATE — Himachal Pradesh High Court (2013-03-15)
- PINJAR SINGH v. SECRETARY REVENUE — Himachal Pradesh High Court (2013-03-15)
- SITA RAM PARMAR v. STATE — Himachal Pradesh High Court (2013-03-15)
- NIRANJAN SINGH v. COLLECTOR — Himachal Pradesh High Court (2013-02-28)
- RAMESH KUMAR v. COLLECTOR — Himachal Pradesh High Court (2013-02-28)
- RATTAN SINGH v. COLLECTOR — Himachal Pradesh High Court (2013-02-28)
- BISHEN SINGH v. HP STATE CIVIL SUPPLIES CORPORATION — Himachal Pradesh High Court (2013-01-11)
- PARKASH CHAND v. SATISH SAROTRI — Himachal Pradesh High Court (2013-01-10)
- COURT ON ITS OWN MOTION v. CHIEF SECRETARY — Himachal Pradesh High Court (2013-01-04)
- SWATANTER MAHINDROO v. STATE — Himachal Pradesh High Court (2013-01-03)