LexDEEPAK GUPTA, . KULDIP SINGH
147 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 147 |
Disposal nature
| Dismissed | 102 |
| Allowed | 29 |
| (unspecified) | 8 |
| Disposed Off | 3 |
| Rejected | 3 |
| ALLOWED | 1 |
| DISPOSED OFF | 1 |
Recent judgments
- ROOP LAL v. STATE — Himachal Pradesh High Court (2013-03-26)
- STATE v. MINU RAM — Himachal Pradesh High Court (2013-03-19)
- KRISHAN LAL BHATIA v. STATE — Himachal Pradesh High Court (2013-03-18)
- AMIT KUMAR v. STATE — Himachal Pradesh High Court (2013-03-13)
- SANEH LATA v. STATE — Himachal Pradesh High Court (2013-03-12)
- PUNRA DEVI v. STATE — Himachal Pradesh High Court (2013-03-06)
- KRISHAN KUMAR v. STATE — Himachal Pradesh High Court (2013-03-06)
- BIDHI CHAND v. STATE — Himachal Pradesh High Court (2013-03-04)
- MONIKA DEVI v. STATE — Himachal Pradesh High Court (2013-03-04)
- SANJEEV KUMAR v. STATE — Himachal Pradesh High Court (2013-03-02)