DEEPAK GUPTA

2,557 recorded High Court judgment(s) · 1999–2013

Courts

Disposal nature

Recent judgments

• SANJIV KUMAR v. HPSEB — Himachal Pradesh High Court (2013-01-09)
• NEW INDIA ASSURANCE CO. v. MANDIP KAUR — Himachal Pradesh High Court (2012-12-27)
• KULDEEP SINGH AT12.55PM v. STATE — Himachal Pradesh High Court (2012-12-24)
• RAJENDER RANA. v. STATE — Himachal Pradesh High Court (2012-12-14)
• BLOCK DEVELOPMENT OFFICER v. RAJ KUMAR — Himachal Pradesh High Court (2012-12-14)
• DEEP RAM (AFTER DB) v. RAJESH GUPTA — Himachal Pradesh High Court (2012-12-12)
• UNITED INSURANCE COMPANY LTD v. RAVINDER KUMAR — Himachal Pradesh High Court (2012-11-23)
• DHARAM SINGH v. HPSEB LTD — Himachal Pradesh High Court (2012-10-01)
• HPSEB (AFTER DB) v. VIJAY SINGH — Himachal Pradesh High Court (2012-08-29)
• VIRENDER PARKASH v. RIKHI RAM — Himachal Pradesh High Court (2012-08-06)