DEEPAK GUPTA

2,625 recorded High Court judgment(s) · 2013–2016

Courts

Tripura High Court

2625

Disposed Of	1708
Dismissed	425
Allowed	220
Rejected	162
Withdrawn	43
Partly Allowed	33
Dissmiss For Default/Non-Prosecution	21
Closed	5

UTTAM KR DEBBARMA v. THE STATE OF TRIPURA — Tripura High Court (2016-06-07)
DILIP SUTRADHAR v. THE STATE OF TRIPURA — Tripura High Court (2016-06-01)
RAJIB BARDHAN v. THE STATE OF TRIPURA — Tripura High Court (2016-06-01)
BABUL CH. BHOWMIK v. THE STATE OF TRIPURA and ANR — Tripura High Court (2016-06-01)
BIPUL BHOWMIK v. THE STATE OF TRIPURA and ANR — Tripura High Court (2016-06-01)
911270842 GURDEEP SINGH v. THE STATE OF TRIPURA — Tripura High Court (2016-06-01)
NIMAI DEBNATH v. RATAN SAHA and ORS — Tripura High Court (2016-06-01)
NIMAI DEBNATH v. RATAN SAHA and ORS — Tripura High Court (2016-06-01)
PURNIMA SINGHA and ANR v. THE STATE OF TRIPURA and ANR — Tripura High Court (2016-05-31)
SUBHASH MAJUMDR v. THE STATE OF TRIPURA — Tripura High Court (2016-05-31)