DEEPAK GUPTA

11,122 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• BAJAJ GENERAL INSURANCE LTD v. HARPREET SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-15)
• SWARAN KAUR v. JAGDISH RAM AND ORS — Punjab & Haryana High Court (2026-05-15)
• JAGDISH RAM v. SMT SWARAN KAUR — Punjab & Haryana High Court (2026-05-15)
• SWARAN KAUR v. JAGDISH RAM AND ORS. — Punjab & Haryana High Court (2026-05-15)
• SWARAN KAUR v. JAGDISH RAM AND ANR — Punjab & Haryana High Court (2026-05-15)
• TATA AIG GENERAL INSURANCE COMPANY LTD. v. REKHA GUPTA AND OTHERS — Punjab & Haryana High Court (2026-05-15)
• JAGDSIH RAM v. SMT SWARAN KAUR — Punjab & Haryana High Court (2026-05-15)
• SWARAN KAUR v. JAGDISH RAM AND ORS. — Punjab & Haryana High Court (2026-05-15)
• REKHA GUPTA AND OTHERS v. TATA AIG GENERAL INSURANCE COMPANY AND OTHERS — Punjab & Haryana High Court (2026-05-15)
• NARENDER DEV BHATARA v. KABUL SINGH AND ORS. — Punjab & Haryana High Court (2026-05-15)