DEEPA SHARMA

368 recorded High Court judgment(s) · 2010–2018

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. STATE — Delhi High Court (2018-08-04)
• AMIRA v. STATE (NCT OF DELHI)) & ORS — Delhi High Court (2018-08-03)
• RASHID v. STATE (NCT OF DELHI) & ORS — Delhi High Court (2018-08-03)
• VIJAY @ RINKU v. STATE — Delhi High Court (2018-08-02)
• COMMISSIONER OF CUSTOMS v. ANISH IMPEX — Delhi High Court (2018-08-01)
• GEETA VINAY IMPEX v. THE DEPUTY COMMISSIONER OF CUSTOMS (IMPORT) & ANR. — Delhi High Court (2018-08-01)
• SUNIL KUMAR & ANR v. STATE ( THE NCT OF DELHI) — Delhi High Court (2018-07-30)
• ASHOK KUMAR SHARMA & ORS v. STATE ( NCT OF DELHI) — Delhi High Court (2018-07-30)
• KAMAL RAJ SHARMA v. STATE OF NCT OF DELHI — Delhi High Court (2018-07-30)
• RAJ KUMAR @ RAJA v. STATE (GOVT OF NCT OF DELHI) — Delhi High Court (2018-07-30)