LexDEBANGSU BASAK, SMITA DAS DE
305 recorded High Court judgment(s) · 2017–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 305 |
Disposal nature
| ALLOWED | 162 |
| DISMISSED AS REJECTED | 52 |
| DISPOSED | 41 |
| DISMISSED | 21 |
| REJECTED | 9 |
| DISMISSED AS NOT PRESSED | 7 |
| DISMISSED FOR DEFAULT | 7 |
| PARTLY ALLOWED | 2 |
Recent judgments
- SMT. NEELANJANA ROY v. SHRI DHAVAL JAIN AND ORS. — Calcutta High Court (2025-07-11)
- SUBODH KUMAR MONDAL @ SUBODHKUMAR MONDAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-28)
- ABDUL KAHAHAR @ SK ABDUL KAHAR @ KUHU AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-24)
- XXX v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-24)
- HASEN MALITHYA @ HASAN MALITHA AND ANR v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-24)
- AMOGA GLOBEX PVT. LTD. v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-24)
- XXX VICTIM GIRL v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-03-24)
- MD. IMTIAZ v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-24)
- SUJAN DAS v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-24)
- RAJIB KUMAR @ RAJEEV KUMAR v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-24)