DEBANGSU BASAK, RAI CHATTOPADHYAY

127 recorded High Court judgment(s) · 1999–2023

Courts

Disposal nature

Recent judgments

• SUDESHNA CHAKRABORTI v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2023-07-04)
• NISHI KANTA MAITY v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2023-07-04)
• RAM NARAYAN MANDAL & ORS v. STATE OF W B & ORS — Calcutta High Court (2023-07-04)
• MD SHAMIM ANOWER & ORS v. STATE OFW B& ORS — Calcutta High Court (2023-07-04)
• TRISHA BHATTACHARYA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-07-03)
• SUBHASH CHANDRA KUNDU AND OTHERS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-07-03)
• SRI BISHNUPADA BERA AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-07-03)
• SISIR KUMAR SEN v. STATE OF WB & ORS — Calcutta High Court (2023-07-03)
• SUKU HEMBRAM AND ORS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-06-09)
• RAKESH BARMAN @ CHHOTE v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-17)