LexDEBANGSU BASAK, PRASENJIT BISWAS
139 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 139 |
Disposal nature
| DISPOSED | 56 |
| DISMISSED | 30 |
| Rule Discharged | 23 |
| ALLOWED | 13 |
| DISMISSED FOR DEFAULT | 8 |
| DISMISSED AS WITHDRAWN | 3 |
| PARTLY ALLOWED | 3 |
| DISMISSED AS NOT PRESSED | 3 |
Recent judgments
- KAUSHIK MAJUMDAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-11-13)
- MOUSUMI MALICK v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-22)
- ALOK SARAF AND ORS v. SHYAM SUNDAR NANGALIA AND ORS — Calcutta High Court (2025-09-18)
- THE PRINCIPAL CHIEF WILD LIFE WARDEN AND ORS v. SUKANTA MALLICK AND ANR — Calcutta High Court (2025-09-18)
- GANESH CHANDRA DAS v. State of West Bengal — Calcutta High Court (2025-08-27)
- MD JAHANGIR SAHAJI v. STATE OF WEST BENGAL — Calcutta High Court (2025-08-27)
- ROWSANARA BIBI@ROWSONARA BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2025-08-27)
- SAGARIKA PANDIT v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-08-27)
- STATE OF WEST BENGAL v. SAGARIKA PANDIT — Calcutta High Court (2025-08-27)
- Dr. DEBOJIT DEY v. THE TATA HOUSING DEVELOPMENT COMPANY LTD — Calcutta High Court (2025-08-27)