DEBANGSU BASAK, PARTHA SARATHI SEN

110 recorded High Court judgment(s) · 2013–2026

Courts

Disposal nature

Recent judgments

• M/S ECI ENGINEERING AND CONSTRUCTION CO. LTD. v. UNION OF INDIA AND ORS — Calcutta High Court (2026-01-02)
• M/S ECI ENGINEERING AND CONSTRUCTION CO. LTD. v. UNION OF INDIA AND ORS — Calcutta High Court (2026-01-02)
• DEBABRATA GHOSH v. LIFE INS CORPORATION OF INDIA AND ORS — Calcutta High Court (2026-01-02)
• KANAI KARMAKAR AND ORS v. DIPAYON ROY EXECUTIVE ENGINEER PHE AND ORS — Calcutta High Court (2025-03-21)
• RANJIT SAHA AND ORS. v. MR. PARTHA DE, THE SPDT. ENGINEER, EASTERN CIRCLE, P.H.E.D AND ORS. — Calcutta High Court (2025-03-21)
• WEST BENGAL STATE FISHERMENS COOPERATIVE FEDERATION LTD. (BENFISH) v. LORDS BLUETECH CO. PRIVATE LIMITED — Calcutta High Court (2024-07-12)
• THE STATE OF WEST BENGAL & ORS v. ARNAB BANERJEE & ORS — Calcutta High Court (2024-07-11)
• SRI JYOTI PRAKASH KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)
• S.M. SUBHENDU AND ANR. v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-07-11)
• SMT. TAPASI ROY(GHOSH)& ANR. v. THE STATE OF W.B. & ORS. — Calcutta High Court (2024-07-11)