DEBANGSU BASAK, MD. SHABBAR RASHIDI
12,659 recorded High Court judgment(s) · 2007–2026
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| Calcutta High Court | 12659 |
Disposal nature
| ALLOWED | 4336 |
| DISMISSED AS REJECTED | 2466 |
| DISMISSED FOR DEFAULT | 1809 |
| DISPOSED | 1740 |
| DISMISSED | 1040 |
| DISMISSED AS NOT PRESSED | 482 |
| DISMISSED AS WITHDRAWN | 196 |
| Rule Discharged | 160 |
Recent judgments
- Bharat Overseas Private Limited and Another v. Shristi Infrastructure Development Corporation Limited — Calcutta High Court (2026-05-22)
- SANJIB SAHA AND ANR. v. ANDREW YULE AND CO. LTD. — Calcutta High Court (2026-05-21)
- IN THE GOODS OF- RITA MUKHERJEE ALSO KNOWN AS CHHANDA MUKHERJEE (DEC.) -AND- PARAMITA MUKHERJEE v. SUDIPTA MUKHERJEE — Calcutta High Court (2026-05-20)
- KAMLESH KUMAR AGARWALA v. THE ESTATE OF MANJAN DEVI PATNI, REPRESENTED BY NIRMAL KUMAR JAIN — Calcutta High Court (2026-05-20)
- SARAT CHANDRA SIL v. SANTOSH KUMAR SIL — Calcutta High Court (2026-05-19)
- SREI EQUIPMENT FINANCE LIMITED v. Gayatri Granites — Calcutta High Court (2026-05-19)
- MEGA FLEX PLASTICS LIMITED AND ANR v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
- ASHA KESRI ALIAS ASHA KESHRI AND ORS v. A.K.R.CONSULTANTS P. LTD — Calcutta High Court (2026-05-19)
- SREI Equipment Finance Limited v. Gayatri Granites Industries — Calcutta High Court (2026-05-19)
- SREI EQUIPMENT FINANCE LIMITED v. Gayatri Granites — Calcutta High Court (2026-05-19)
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