DEBANGSU BASAK, KRISHNA RAO
41 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 41 |
Disposal nature
| ALLOWED | 27 |
| DISMISSED | 6 |
| DISMISSED AS NOT PRESSED | 5 |
| DISPOSED | 1 |
| PARTLY ALLOWED | 1 |
| REJECTED | 1 |
Recent judgments
- PRADIP BANERJEE v. HIGH COURT OF CALCUTTA AND ORS — Calcutta High Court (2022-04-13)
- SARBESWAR GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- AFSAR @ ABSER MIA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-12-03)
- HEFIJUR v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- AJOY DAS AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- NURUDDIN KHAN@NURUDDIN KHAN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- FERDOUSI BEGAM AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- TRISHNA ACHARYA v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- SWAPAN SARKAR AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
- ALOKA HALDER AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-12-03)
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