DEBANGSU BASAK, KAUSIK CHANDA
58 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 58 |
Disposal nature
| ALLOWED | 30 |
| DISMISSED | 12 |
| DISPOSED | 9 |
| DISMISSED FOR DEFAULT | 4 |
| DISMISSED AS NOT PRESSED | 3 |
Recent judgments
- MONIMOHAN SARKAR v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- DIPAK BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- SAMIUL MOMIN v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- KANGALI ROY v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- SUDIPTA @ SUDIPTYA BHATTACHARYA v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- ABDUL MONDAL @ RAHAMAN v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- CHANDAN @ BABU GARAI @ CHANDAN GORAI v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- SEFALI MONDAL @ SHEFALI MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- REKHA BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
- PRALAY KR MANDAL @ PARLAY MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-06)
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