DEBANGSU BASAK, CHAITALI CHATTERJEE (DAS)

36 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SHIBU BARMAN @ KUBAL v. State of West Bengal — Calcutta High Court (2026-02-06)
• GOUTAM ROY v. State of West Bengal — Calcutta High Court (2026-01-16)
• HARENDRA NATH DAS AND ORS. v. SURJA KUMAR DAS AND ORS. — Calcutta High Court (2026-01-15)
• MD. AFROZ ALAM v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2026-01-14)
• SURESH THAPA v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-01-14)
• BIDYUT BOSE v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2026-01-13)
• M/S. UTTORAYAN RESIDENCYAPARTMENT OWNERS ASSOCIATION v. SMT. SANJANA SARKAR AND ANR. — Calcutta High Court (2026-01-13)
• SANKAR CHAKRABORTY AND ORS v. MAYA BHATTACHARJEE AND ORS — Calcutta High Court (2026-01-13)
• RATNA DEY AND ANR v. SUNIL CHANDRA DEY AND ORS — Calcutta High Court (2026-01-13)
• RIYA DAS v. INSPECTOR OF CGST AND CX, HEADQUARTER, ANTI EVASION UNIT AND ORS — Calcutta High Court (2026-01-09)